Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Gujarat - Subsection

Section 9(1) in The Gujarat Water Users' Participatory Irrigation Management Act, 2007

(1)The Association, in order to enable it to perform its functions, may appoint,-
(i)a secretary,
(ii)a minor canal operator, and
(iii)such other officers and employees as may be determined by it.