Kerala High Court
Jayaprakash P.S vs Dr.Suresh Das on 29 March, 2017
Author: P.V.Asha
Bench: P.V.Asha
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT:
THE HONOURABLE SMT. JUSTICE P.V.ASHA
WEDNESDAY, THE 6TH DAY OF JUNE 2018 / 16TH JYAISHTA, 1940
Con.Case(C).No. 578 of 2018
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AGAINST THE JUDGMENT IN WP(C) 30940/2016 of THIS HON'BLE COURT
DATED 29.3.2017
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PETITIONERS/PETITIONERS 2,4,-12& 15 IN WPC :
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1 JAYAPRAKASH P.S.
S/O.SIVASANKARAN .P, PROGRAMME ASSISTANT, C-STED,
KOZHIKODE, RESIDING AT PUTHIYA PARAMBATH HOUSE,
ARAKKINAR PO, KOZHIKODE 573 028.
2 JOSE JAMES,
AGED 42 YEARS, S/O.JAMES THOMAS, PROGRAMME ASSISTANT,
C-STED,ALAPPUZHA , RESIDING AT PEACE DALE - KOITHARA-
SANATHANAM WARD, ALAPPUZHA 688 001.
3 PRAVEESH V.T,
AGED 37 YEARS, S/O.VELAYUDHAN V.T, PROGRAMME ASSISTANT,
C-STED, KOZHIKODE, RESIDING AT 36/845A, SREELAKSHMI,
KALLUTTY VAYAL, VENGERI PO, KOZHIKODE 673 010.
4 SHEEB A.P,
AGED 38 YEARS, S/O.T.KRISHNAN, PROGRAMME ASSISTANT,
C-STED, KASARAGOD, RESIDING AT SOUBHAGYA, UDINUR PO,
KASARAGOD 671 310.
5 JITHEES.K.V,
AGED 38 YEARS, S/O.NARAYANAN K.V, PROGRAMME ASSISTANT,
C-STED, KASARAGOD, RESIDING AT MALLAKARA, PILICODE PO,
KASARAGOD 671 310.
6 RUGMINI.K,
AGED 46 YEARS,D/O.DAMODARAN .K, PROGRAMME ASSISTANT,
C-STED, KANNUR, RESIDING AT BE PRADEEPAM DHC, THOTTADA PO,
KANNUR 670 007.
7 JISHA.R,
AGEED 36 YEARS,D/O.JANARDHANAN.K, PROGRAMME ASSISTANT,
C-STED, KANNUR RESIDING AT KRIPA, KISHCO NAGAR POLICE
HOUSING COLONY, CHEVAYOOR PO, KOZHIKODE 673 017.
8 JOYCY JAMES,
AGED 44 YEARS, D/O.E.V.JAMES, ACCOUNT ASSISTANT C-STED
HEAD OFFICE, KOZHIKODE, RESIDING AT CHERIAMPURATHU
HOUSE, NEAR SILVER HILLS SCHOOL, PAROPPADI, MARIKUNNU PO,
KOZHIKODE 673 012.
Con.Case(C).No. 578 of 2018
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9 BIJI L.P
AGED 37 YEARS, D/O.BALAKRISHNAN NAIR, ACCOUNT ASSISTANT
C-STED HEAD OFFICE, KOZHIKODE,RESIDING AT SREEKRISHNA,
GANAPATHY KAVU ROAD, EAST HILL PO, KOZHIKODE 673 005.
10 PAMILA .A.K,
AGED 48 YEARS, D/O.VELAYUDHAN A.K, TYPIST C-STED, HEAD
OFFICE, KOZHIKODE RESIDING AT PANNIVETTAM PILAKKIL
PURAYIL, NARIKKUNI PO, KOZHIKODE 673 585.
11 ANCY VARGHESE,
AGED 46 YEARS, D/O. C.M.VARGHESE, PROGRAMME ASSISTANT,
C-STED, ERNAKULAM, CHETTUTHADATHIL HOUSE, PAMPAKUDA PO,
ERNAKUAM 686 667.
BY ADV.SRI.MILLU DANDAPANI
RESPONDENTS :
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1. DR.SURESH DAS
(AGE & FATHER'S NAME NOT KNOWN TO THE PETITIONERS)
PRINCIPAL SECRETARY TO GOVERNMENT, SCIENCE AND
TECHNOLOGY (A) DEPARTMENT,SASTHRA BHAVAN, PATTOM,
THIRUVANANTHAURAM 695 004.
2. U.V.JOSE IAS
(AGE & FATHER'S NAME NOT KNOWN TO THE PETITIONERS),
DIRECTOR, CENTRE FOR SCIENCE AND TECHNOLOGY
ENTREPRENEURSHIP DEVELOPMENT (C-STED), OLD TALUK
BUILDING, JAIL ROAD, PUTHIYARA PO, KOZHIKODE 673 004.
BY SENIOR GOVERNMENT PLEADER SRI.BIJOY CHANDRAN
BY SRI.SHYAM PADMAN
THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP FOR ADMISSION
ON 06-06-2018 ALONG WITH COC NO. 693/2018,THE COURT ON THE SAME
DAY DELIVERED THE FOLLOWING:
bp
7/6/2018
Con.Case(C).No. 578 of 2018
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APPENDIX
PETITIONER'S ANNEXURES :
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ANNEXURE A1: COPY OF JUDGMENT DATED 29/3/2017 OF THIS HON'BLE COURT
RENDERED IN WPC NO. 30940 OF 2016
ANNEXURE A2: COPY OF THE LETTER OF THE R2 DATED 5/7/2017.
ANNEXURE A3: COPY OF THE LIST ATTACHED TO ANNEXURE A2.
RESPONDENT'S ANNEXURES : NIL.
//TRUE COPY//
P.A. TO JUDGE
bp
7/6/2018
P.V.ASHA J.
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Contempt Case (C) Nos.578 and 693 of 2018
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Dated this the 6th day of June, 2018
JUDGMENT
The learned counsel for both sides submit that orders have already been passed based on Annexure-A1 judgment.
Therefore, contempt cases are closed with liberty to the petitioners to move appropriate proceedings against the order, in case petitioners are aggrieved.
Sd/-
P.V.ASHA, JUDGE.
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