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[Cites 0, Cited by 0] [Section 3(14)] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(14)(vi) in Tariff Advisory Committee (Election Of Members, Meetings, Functions And Miscellaneous Regulations, 2004

(vi)if the voting paper reaches the Election Officer beyond the prescribed time and date, for any reason whatsoever;