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State of Odisha - Section

Section 13 in The Orissa Tenancy Act, 1913

13. Saving as to resumable and non-transferable tenures.

- Nothing in Section 11 or in Section 12 shall affect the right of the landlord to resume of resumable tenure, or shall validate the transfer of a tenure or portion thereof which, by the terms upon which it is held or by local custom, is not transferable.