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Supreme Court - Daily Orders

Pradeep Singh Pahal vs M/S Tdi Infrastructure Pvt Ltd Formerly ... on 7 September, 2016

      ITEM NO.77                        REGISTRAR COURT. 2                 SECTION XVII

                                  S U P R E M E C O U R T O F      I N D I A
                                          RECORD OF PROCEEDINGS


                                        BEFORE THE REGISTRAR MR. M V RAMESH

      Petition(s) for Special Leave to Appeal (C)                 No(s).   5124-5125/2016

      PRADEEP SINGH PAHAL                                               Petitioner(s)

                                                   VERSUS

      M/S TDI INFRASTRUCTURE PVT LTD                                    Respondent(s)


      Date : 07/09/2016 These petitions were called on for hearing today.



      For Petitioner(s)                 Ms.Kanika Bajaj,Adv.
                                        Ms. K. V. Bharathi Upadhyaya,Adv.


      For Respondent(s)
                                        Mr. Ankur Prakash,Adv.



                             UPON hearing the counsel the Court made the following
                                                O R D E R

The sole respondent has failed to file the counter affidavit within the period stipulated under the rules. Viewed thus, the matter shall be processed for listing before the Hon'ble Court as per rules.

(M V RAMESH) Registrar SB Signature Not Verified Digitally signed by SUSHMA KUMARI BAJAJ Date: 2016.09.08 15:12:27 TLT Reason: