Supreme Court - Daily Orders
Pradeep Singh Pahal vs M/S Tdi Infrastructure Pvt Ltd Formerly ... on 7 September, 2016
ITEM NO.77 REGISTRAR COURT. 2 SECTION XVII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR MR. M V RAMESH
Petition(s) for Special Leave to Appeal (C) No(s). 5124-5125/2016
PRADEEP SINGH PAHAL Petitioner(s)
VERSUS
M/S TDI INFRASTRUCTURE PVT LTD Respondent(s)
Date : 07/09/2016 These petitions were called on for hearing today.
For Petitioner(s) Ms.Kanika Bajaj,Adv.
Ms. K. V. Bharathi Upadhyaya,Adv.
For Respondent(s)
Mr. Ankur Prakash,Adv.
UPON hearing the counsel the Court made the following
O R D E R
The sole respondent has failed to file the counter affidavit within the period stipulated under the rules. Viewed thus, the matter shall be processed for listing before the Hon'ble Court as per rules.
(M V RAMESH) Registrar SB Signature Not Verified Digitally signed by SUSHMA KUMARI BAJAJ Date: 2016.09.08 15:12:27 TLT Reason: