Bombay High Court
Aaddhyaa Seeds Pvt Ltd Through Its ... vs Hariyali Krushi Kendra The Its Prp ... on 30 April, 2026
2026:BHC-NAG:6842
Order 300426appw133.26
1
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
NAGPUR BENCH, NAGPUR.
CRIMINAL APPLICATION [APPW] NO.133 OF 2026
IN CRIMINAL WRIT PETITION NO.1061 OF 2025.
Aaddhyaa Seeds Pvt. Ltd.
-VERSUS-
Hariyali Krushi Kendra
Office notes, Office Memoranda of
Coram, appearances, Court's orders Court's or Judge's Orders
or directions and Registrar's orders.
Shri B. Patel, Advocate for the Respondent.
CORAM : M.M. NERLIKAR, J.
DATE : APRIL 30, 2026.
Not of board. Upon mentioning by the learned Counsel for the respondent, the matter is taken on board.
2. The application is for speaking to minutes to mention name "B. Patel," in place of "D. Verma", as Advocate for the Respondent.
3. For the reasons stated in the application, the same is allowed and disposed of. Necessary correction be made and corrected order be uploaded.
JUDGE Signed by: R.G. Dhuriya (RGD) Designation: PS To Honourable Judge Rgd.17:03:54 Date: 04/05/2026