Jammu & Kashmir High Court - Srinagar Bench
Gh. Mohammad Mir & Ors vs State Of J&K & Ors on 18 August, 2020
Author: Sindhu Sharma
Bench: Sindhu Sharma
Sr. No. 210
After notice causelist
HIGH COURT OF JAMMU AND KASHMIR
AT SRINAGAR
(Through Virtual Mode)
OWP No. 1653/2014 &
IAs
Gh. Mohammad Mir & ors. .... Petitioner(s)
Through:- Mr. I. Sofi, Advocate
V/s
State of J&K & ors. .....Respondent(s)
Through:- Mr. B. A. Dar, Sr. AAG for R-1,
vice Ms. Asifa Padroo, for R-
2,4,5&6 and vice Mr. N. H. Shah,
AAG for 3 & 7 to 9
Coram : HON'BLE MRS. JUSTICE SINDHU SHARMA, JUDGE
ORDER
Mr. B. A. Dar, learned Sr. AAG appearing for the respondents, seeks and is granted four weeks' time to file objections.
List on 07.10.2020.
Registry to supply copy of this order to all the counsel for respondents and also to reflect their names in the cause list.
Interim direction dated 27.11.2014 to continue till next date before the Bench.
(Sindhu Sharma) Judge SRINAGAR 18.08.2020 Ram Murti