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Jammu & Kashmir High Court - Srinagar Bench

Gh. Mohammad Mir & Ors vs State Of J&K & Ors on 18 August, 2020

Author: Sindhu Sharma

Bench: Sindhu Sharma

                                                                 Sr. No. 210
                                                                 After notice causelist



                HIGH COURT OF JAMMU AND KASHMIR
                          AT SRINAGAR
                                (Through Virtual Mode)

                                                         OWP No. 1653/2014 &
                                                         IAs

Gh. Mohammad Mir & ors.                                           .... Petitioner(s)
                                    Through:-    Mr. I. Sofi, Advocate

                              V/s

State of J&K & ors.                                             .....Respondent(s)

                                    Through:-    Mr. B. A. Dar, Sr. AAG for R-1,
                                                 vice Ms. Asifa Padroo, for R-
                                                 2,4,5&6 and vice Mr. N. H. Shah,
                                                 AAG for 3 & 7 to 9

Coram :       HON'BLE MRS. JUSTICE SINDHU SHARMA, JUDGE

                                       ORDER

Mr. B. A. Dar, learned Sr. AAG appearing for the respondents, seeks and is granted four weeks' time to file objections.

List on 07.10.2020.

Registry to supply copy of this order to all the counsel for respondents and also to reflect their names in the cause list.

Interim direction dated 27.11.2014 to continue till next date before the Bench.

(Sindhu Sharma) Judge SRINAGAR 18.08.2020 Ram Murti