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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Haryana - Subsection

Section 10(b) in Haryana Aided Schools (Special Pension and Contributory Provident Fund) Rules, 2001

(b)of accepting another post under the same Management for which he fulfills the prescribed qualifications, if offered and to continue to count his previous service for pension.