Bombay High Court
The New India Assurance Company Ltd vs Shaikh Ashiya Shaikh Javed And Others on 22 December, 2018
Author: P.R. Bora
Bench: P.R. Bora
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
BENCH AT AURANGABAD
931 FIRST APPEAL NO.130 OF 2014
WITH CA/430/2014 IN FA/130/2014 WITH CA/14172/2015
IN FA/130/2014
WITH
FIRST APPEAL NO.2382 OF 2013
WITH CA/12273/2013 IN FA/2382/2013
...
NEW INDIA ASSURANCE COMPANY LTD. AURANGABAD
VERSUS
SHAIKH ASHIYA SHAIKH JAVED AND OTHERS
...
Advocate for Appellant in FA/130/2014 : Shri S.G. Chapalgaonkar
Advocate for Appellant in FA/2382/2013 : Shri V.B.Kulkarni h/f.
Shri A.S.Usmanpurkar
Advocate for Respondent Nos.1 to 5 in FA/130/2014 :
Shri Shrikant Kulkarni
...
CORAM : P.R. BORA, J.
Date: December 22, 2018 ...
PER COURT :-
1 De-reserved.
2 Not to be treated as part heard.
( P.R. BORA, J. ) SPT ::: Uploaded on - 22/12/2018 ::: Downloaded on - 25/12/2018 23:58:43 :::