Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 16(1)] [Section 16] [Entire Act] State of Tripura - Subsection Section 16(1)(b) in Tripura Tribal Areas Autonomous District (Establishment of Village Committee) Act, 1994 (b)if he was disqualified to be a member of the Village Committee at the time of his election; or