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State of Madhya Pradesh - Section

Section 19 in Madhya Pradesh Jal Viniyaman Adhiniyam, 2013

19. Annual report of Commission.

(1)The Commission shall prepare once in every year, in such form and at such time as may be prescribed, an annual report, giving a summary of its activities during the previous year and shall submit the same to the Government.
(2)A copy of the report received under sub-section (1) shall be laid within six months, after it is received, on the table of Vidhan Sabha.