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Punjab-Haryana High Court

Ram Chander Etc vs State Of Punjab And Others on 22 August, 2008

Author: Rakesh Kumar Jain

Bench: Rakesh Kumar Jain

IN THE HIGH COURT OF PUNJAB AND HARYANA AT CHANDIGARH



              RFA No.1679 of 1987
              Date of Decision August,22,2008


Ram Chander etc.

                                                        Appellants

                     Vs.

State of Punjab and others

                                                        Respondents

CORAM:        HON'BLE MR.JUSTICE RAKESH KUMAR JAIN


Present:      Mr.R.K.Aggarwal,Advocate, for the appellants
              Mr.Manohar Lall, Addl.A.G.Punjab, for the respondents


RAKESH KUMAR JAIN, J.

For orders, see R.F.A.No.1599 of 1987 of even date.





August 22,2008                                   (RAKESH KUMAR JAIN)
RR                                                       JUDGE