Punjab-Haryana High Court
Ram Chander Etc vs State Of Punjab And Others on 22 August, 2008
Author: Rakesh Kumar Jain
Bench: Rakesh Kumar Jain
IN THE HIGH COURT OF PUNJAB AND HARYANA AT CHANDIGARH
RFA No.1679 of 1987
Date of Decision August,22,2008
Ram Chander etc.
Appellants
Vs.
State of Punjab and others
Respondents
CORAM: HON'BLE MR.JUSTICE RAKESH KUMAR JAIN
Present: Mr.R.K.Aggarwal,Advocate, for the appellants
Mr.Manohar Lall, Addl.A.G.Punjab, for the respondents
RAKESH KUMAR JAIN, J.
For orders, see R.F.A.No.1599 of 1987 of even date.
August 22,2008 (RAKESH KUMAR JAIN) RR JUDGE