Bombay High Court
Tigaksha Metallics Pvt Ltd vs Actis Consumer Grooming Products ... on 9 November, 2022
Author: Gauri Godse
Bench: G.S. Patel, Gauri Godse
19-OSCOMAPL-25175-2021+.DOC
Shephali
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
IN ITS COMMERCIAL APPELLATE DIVISION
COMMERCIAL APPEAL (L) NO. 25175 OF 2021
IN
INTERIM APPLICATION NO. 854 OF 2022
WITH
INTERIM APPLICATION (L) NO. 25193 OF 2021
IN
COMMERCIAL APPEAL (L) NO. 25175 OF 2021
Tigaksha Metallics Pvt Ltd ...Appellant
Versus
Actis Consumer Grooming Products Ltd & Ors ...Respondents
SHEPHALI Mr Harshad R Vyas, i/b AVP Partners, for the Appellant.
SANJAY
MORMARE Mr Mitansh Shah, i/b AZB & Partners, for Respondent No. 1.
Digitally signed
by SHEPHALI
SANJAY
Mr SK Dhekale, Court Receiver is present.
MORMARE
Date: 2022.11.09
14:36:59 +0530
CORAM G.S. Patel &
Gauri Godse, JJ.
DATED: 9th November 2022 PC:-
1. Wrongly on board.Page 1 of 2
9th November 2022 19-OSCOMAPL-25175-2021+.DOC
2. List these matters on the date as previously assigned, i.e., 21st November 2022 at 2.30 pm. (Gauri Godse, J) (G. S. Patel, J) Page 2 of 2 9th November 2022