Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1]

Allahabad High Court

Arun Kumar Shukla & Another vs State Of U.P. & Another on 2 November, 2017

Author: Bachchoo Lal

Bench: Bachchoo Lal





HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 
Cr. Misc.  time extension application no. 323368 of 2017
 
IN
 

 
Case :- APPLICATION U/S 482 No. - 26910 of 2017
 

 
Applicant :- Arun Kumar Shukla & Another
 
Opposite Party :- State Of U.P. & Another
 
Counsel for Applicant :- Ravi Ratn Kumar Sinha
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Bachchoo Lal,J.
 

Heard learned counsel for the applicants and perused the record. 

The applicants are granted one week further time from today to deposit the amount with the Mediation Centre, in pursuance of the order dated 15.9.2017 passed by this court.

The time extension application is disposed of.

Order Date :- 2.11.2017 Gss