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[Cites 0, Cited by 0] [Section 4(1)] [Section 4] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 4(1)(a) in Jammu and Kashmir Consumer Protection Rules, 1987

(a)The meeting of the State Council shall be presided over by the Chairman, in his absence by the Vice-Chairman, in the absence of the Chairman and the Vice-Chairman the Council shall elect a member to preside over the meeting.