Supreme Court - Daily Orders
Income Tax Officer Ward 1(3)(2) ... vs Galderma Pharma Sa World Trade Center on 9 January, 2023
Bench: S. Ravindra Bhat, Dipankar Datta
ITEM NO.4 COURT NO.14 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 39024/2022
(Arising out of impugned final judgment and order dated 14-12-2021
in WPC No. 14206/2021 passed by the High Court of Delhi at New
Delhi)
INCOME TAX OFFICER WARD 1(3)(2) INTERNATIONAL TAXATIONPetitioner(s)
VERSUS
GALDERMA PHARMA SA WORLD TRADE CENTER Respondent(s)
(FOR ADMISSION and I.R. and IA No.203310/2022-CONDONATION OF DELAY
IN FILING and IA No.203304/2022-EXEMPTION FROM FILING C/C OF THE
IMPUGNED JUDGMENT )
Date : 09-01-2023 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE S. RAVINDRA BHAT
HON'BLE MR. JUSTICE DIPANKAR DATTA
For Petitioner(s) Mr. Balbir Singh, ASG.
Mr. Digvijay Dam, Adv.
Mr. Bhuvan Mishra, Adv.
Ms. Swarupma Chaturvedi, Adv.
Mr. Zoheb Hussain, Adv.
Mrs. Archana Sharma, Adv.
Mr. Raj Bahadur Yadav, AOR
For Respondent(s) Mr. Kamal Sawhney, Adv.
Mr. Nishank Vashistha, Adv.
Mr. Nikhil Agarwal, Adv.
Mr. Arun Bhadauria, Adv.
Mr. Rahul Jain, AOR
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
Issue notice.
Mr. Rahul Jain accepts notice on behalf of the respondent; similar matters have been listing for final hearing on 08.02.2023. List this petition along with those Signature Not Verified Digitally signed by matters. NEETA SAPRA Date: 2023.01.10 16:53:10 IST Reason: (NEETA SAPRA) (MATHEW ABRAHAM) COURT MASTER (SH) COURT MASTER (NSH)