Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Himachal Pradesh - Section

Section 17 in The Himachal Pradesh Holdings (Consolidation and Prevention of Fragmentation) Rules, 1973

17. Re-partition papers to be explained to the persons affected thereby.

- The contents of the statement mentioned in term (iv) to (vii) of rule 15 shall be read over and explained by the Consolidation Officer to the persons likely to be affected thereby specially collected for the purpose.