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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Kerala - Subsection

Section 2(c) in Kottayam Electric Supply Agency (Undertaking) Acquisition Act, 1980

(c)"document" , in relation to the undertaking includes its books, accounts, registers, maps, plans, drawings, records of survey and all other documents of whatever nature relating to the undertaking;