Delhi High Court - Orders
Gujarat Cooperative Milk Marketing ... vs Sujay Kumar & Ors on 31 August, 2021
Author: C. Hari Shankar
Bench: C. Hari Shankar
$~1 (original)
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(COMM) 45/2021 & I.A.1353/2021, I.A.9877/2021,
I.A.9878/2021
GUJARAT COOPERATIVE MILK MARKETING
FEDERATION LTD & ANR. ..... Plaintiffs
Through: Mr. Abhishek Singh, Mr.J.Amal
Anand, Ms. Elvin Joshy and Ms.Shincy Sunny,
Advs.
versus
SUJAY KUMAR & ORS. ..... Defendants
Through: Ms.Smriti Sinha and
Ms.Vasundhara Nagrath, ADvs. for R-1
Mr. Parag Tripathi, Sr. Dv. With Mr. Ajit
WArrier, Mr. Gauhar Mirza, Mr. Shyamal
Anand and Mr. Yash Karunakaran, Advs. for
D-2
Mr. Neel Mason, Mr. Vihan Dang and Mr.
Shivang Sharma, Advs. for D-5
CORAM:
HON'BLE MR. JUSTICE C. HARI SHANKAR
ORDER
% 31.08.2021 (Video-Conferencing) Mr. Singh, learned Counsel for the petitioner seeks an adjournment on the ground that he has moved an application under Order VI Rule 17 of the Code of Civil Procedure, 1860 (CPC), which is not on record today.
Signature Not Verified Digitally Signed By:SUNIL SINGH NEGI Signing Date:15.09.2021 09:46:11Re-notify on 17th November, 2021.
C. HARI SHANKAR, J AUGUST 31, 2021/kr Signature Not Verified Digitally Signed By:SUNIL SINGH NEGI Signing Date:15.09.2021 09:46:11