Delhi High Court - Orders
Dilli Nagar Nigam Chaturth Shreni ... vs Govt Of Nct Delhi And Anr & Anr on 9 October, 2020
Author: Prateek Jalan
Bench: Chief Justice, Prateek Jalan
$~6
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 7731/2020 with CM APPLs. 25505-25506/2020
DILLI NAGAR NIGAM CHATURTH SHRENI
KARMCHARI LOKHIT MORCHA REGD ..... Petitioner
Through: None
versus
GOVT OF NCT DELHI AND ANR & ANR. ..... Respondents
Through: None
CORAM:
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE PRATEEK JALAN
ORDER
% 09.10.2020 List before DB-II on 12.10.2020.
CHIEF JUSTICE PRATEEK JALAN, J OCTOBER 9, 2020 ns Signature Not Verified Digitally Signed By:PANKAJ KUMAR Location: Signing Date:12.10.2020 15:43:38