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[Cites 0, Cited by 0] [Section 59] [Entire Act]

State of Jharkhand - Subsection

Section 59(a) in Bihar Coal Mining Area Development Authority Rules, 1988

(a)may prohibit or reserve the use of any source of water supply for such purpose only and for such period as it may direct and no person shall use any source of water supply in contravention of such order passed by the prescribed authority no one shall contaminate or do any thing likely to lead to the contamination of any source of water supply;