Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Odisha - Subsection Section 2(c) in Orissa Civil Services (Criteria for Promotion) Rules, 1992 (c)"Select List" means the list approved by Government or the appointing authority as the case may be, containing the names of Officers considered suitable for promotion.
