Section 7(g) in The Orissa High Court (Appointment of Staff) Rules, 1963
(g)[a graduate in any disciple with an additional qualification of Diploma in Computer Application (D.C.A.) from a recognised institute] [Substituted vide H.C.N.No. 591/19.11.2007; O.G.No. 48 dated 30.11.2007.] with a minimum speed of 100 words per minute in shorthand and 50 words per minute in typewriting for appointment to a post in category 7 (a) and with a minimum speed of 80 words per minute in shorthand 40 words per minute in typewriting for appointment to a post in category 7 (b) of Class III ;
