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Calcutta High Court

Zahid Dilnawaz vs M/S. Rmc Readymix (India) & Anr on 18 April, 2016

Author: Aniruddha Bose

Bench: Aniruddha Bose

ORDER SHEET

                      IN THE HIGH COURT AT CALCUTTA

                           Civil Appellate Jurisdiction

                                ORIGINAL SIDE

                               APOT 503 of 2015
                               ACO 193 of 2015

                              ZAHID DILNAWAZ

                                     Versus

                      M/S. RMC READYMIX (INDIA) & ANR.
                                    And
                              APOT 504 of 2015
                               ACO 194 of 2015

                              ZAHID DILNAWAZ

                                     Versus

                 SHRI BADRINARAIN ALLOYS AND STEELS LTD.

                                      And

                               APOT 505 of 2015
                               ACO 195 of 2015

                              ZAHID DILNAWAZ

                                     Versus

       LAFARGE AGGREGATES & CONCRETE INDIA PRIVATE LIMITED & ANR.
                                And

                               APOT 506 of 2015
                               ACO 196 of 2015

                              ZAHID DILNAWAZ

                                     Versus

              M/S. ULTRATECH CEMENT LTD.[RMC DIVISION] & ANR.
                                               2




 BEFORE:

 The Hon'ble JUSTICE ANIRUDDHA BOSE

 The Hon'ble JUSTICE SANKAR ACHARYYA

 Date : 18th April, 2016.

                                                                      Mr. Debsoumya Basak, Adv.
                                                                            Mr. A. Mukherjee, Adv.
                                                        ..for Respondent no.1 [APOT 503/2015]

Mr. J. Roy, Adv.

Mr. Ayan Dey, Adv.

..for Respondent [APOT 504/2015] Mr. Nirmalya Dasgupta, Adv. ..for Respondent no.1[APOT 505/2015] Mr. Tapan Commar Dey, Adv. ..for Respondent no.1[APOT 506/2015] Ms. Ruma Sikdar, Adv.

..for Official Liquidator in all the matters.

The Court : All these matters are released from our list on personal ground of one of us [Aniruddha Bose, J.].

Let all the matters be placed before Her Lordship the Hon'ble the Chief Justice for appropriate direction.

(ANIRUDDHA BOSE, J.) (SANKAR ACHARYYA, J.) sm