Calcutta High Court
Zahid Dilnawaz vs M/S. Rmc Readymix (India) & Anr on 18 April, 2016
Author: Aniruddha Bose
Bench: Aniruddha Bose
ORDER SHEET
IN THE HIGH COURT AT CALCUTTA
Civil Appellate Jurisdiction
ORIGINAL SIDE
APOT 503 of 2015
ACO 193 of 2015
ZAHID DILNAWAZ
Versus
M/S. RMC READYMIX (INDIA) & ANR.
And
APOT 504 of 2015
ACO 194 of 2015
ZAHID DILNAWAZ
Versus
SHRI BADRINARAIN ALLOYS AND STEELS LTD.
And
APOT 505 of 2015
ACO 195 of 2015
ZAHID DILNAWAZ
Versus
LAFARGE AGGREGATES & CONCRETE INDIA PRIVATE LIMITED & ANR.
And
APOT 506 of 2015
ACO 196 of 2015
ZAHID DILNAWAZ
Versus
M/S. ULTRATECH CEMENT LTD.[RMC DIVISION] & ANR.
2
BEFORE:
The Hon'ble JUSTICE ANIRUDDHA BOSE
The Hon'ble JUSTICE SANKAR ACHARYYA
Date : 18th April, 2016.
Mr. Debsoumya Basak, Adv.
Mr. A. Mukherjee, Adv.
..for Respondent no.1 [APOT 503/2015]
Mr. J. Roy, Adv.
Mr. Ayan Dey, Adv.
..for Respondent [APOT 504/2015] Mr. Nirmalya Dasgupta, Adv. ..for Respondent no.1[APOT 505/2015] Mr. Tapan Commar Dey, Adv. ..for Respondent no.1[APOT 506/2015] Ms. Ruma Sikdar, Adv.
..for Official Liquidator in all the matters.
The Court : All these matters are released from our list on personal ground of one of us [Aniruddha Bose, J.].
Let all the matters be placed before Her Lordship the Hon'ble the Chief Justice for appropriate direction.
(ANIRUDDHA BOSE, J.) (SANKAR ACHARYYA, J.) sm