Madhya Pradesh High Court
Omprakash Vishwakarma vs The State Of Madhya Pradesh on 6 October, 2018
1 WP-21729-2018 The High Court Of Madhya Pradesh WP-21729-2018 (OMPRAKASH VISHWAKARMA Vs THE STATE OF MADHYA PRADESH) 2 Jabalpur, Dated : 06-10-2018 Shri K.B. Vishwakarma, learned counsel for the petitioner prays for time to file the order passed in PIL which was filed by the petitioner.
List this matter when such an order is filed.
(SUJOY PAUL) JUDGE P/-
Digitally signed by PREETI TIWARI Date: 08/10/2018 10:07:11