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Bombay High Court

Vandac Ventures Llp vs Stup Consultants Private Limited Cin ... on 17 January, 2022

Author: G.S. Kulkarni

Bench: G.S. Kulkarni

                                              1                               19-carbpl 27641-21

Prajakta Vartak
                       IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                           ORDINARY ORIGINAL CIVIL JURISDICTION
                               IN ITS COMMERCIAL DIVISION

                  COMMERCIAL ARBITRATION PETITION (L.) NO.27641 OF 2021

         Vandac Ventures LLP                                      ..Petitioner
                     Vs.
         Stup Consultants Private Limited                         ..Respondent
                                                  -----

         Mr. Haresh Jagtiani, Senior Advocate with Mrs. Vandana Mehta
         Kumawat, Mr. Suprabh Jain and Ms. Bhumika Chulani i/b. Mrs. Vandana
         Kumawat and Mr. Suprabh Jain for Petitioner.
         Mr. Ravi Kadam, Senior Advocate with Mr. Malhar Zatakia, Faranaaz
         Karbhari, Mr. Rahul Jain, Ms. Khushboo Rupani and Mr. Mahafrin Mehta
         i/b. HSA Advocates for Respondent.
                                           -----

                                        CORAM :      G.S. KULKARNI, J.

DATE : JANUARY 17, 2022. P.C.:

Stand over to 18 January, 2022. Let the reply affidavit be placed on record.
[G.S. KULKARNI, J.] ::: Uploaded on - 17/01/2022 ::: Downloaded on - 19/01/2022 02:06:53 :::