Bombay High Court
Vandac Ventures Llp vs Stup Consultants Private Limited Cin ... on 17 January, 2022
Author: G.S. Kulkarni
Bench: G.S. Kulkarni
1 19-carbpl 27641-21
Prajakta Vartak
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
IN ITS COMMERCIAL DIVISION
COMMERCIAL ARBITRATION PETITION (L.) NO.27641 OF 2021
Vandac Ventures LLP ..Petitioner
Vs.
Stup Consultants Private Limited ..Respondent
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Mr. Haresh Jagtiani, Senior Advocate with Mrs. Vandana Mehta
Kumawat, Mr. Suprabh Jain and Ms. Bhumika Chulani i/b. Mrs. Vandana
Kumawat and Mr. Suprabh Jain for Petitioner.
Mr. Ravi Kadam, Senior Advocate with Mr. Malhar Zatakia, Faranaaz
Karbhari, Mr. Rahul Jain, Ms. Khushboo Rupani and Mr. Mahafrin Mehta
i/b. HSA Advocates for Respondent.
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CORAM : G.S. KULKARNI, J.
DATE : JANUARY 17, 2022. P.C.:
Stand over to 18 January, 2022. Let the reply affidavit be placed on record.
[G.S. KULKARNI, J.] ::: Uploaded on - 17/01/2022 ::: Downloaded on - 19/01/2022 02:06:53 :::