Calcutta High Court (Appellete Side)
Police Station Case No.254/2016 Dated ... vs In Re:- Rubina Bibi on 25 October, 2017
Author: Debasish Kar Gupta
Bench: Debasish Kar Gupta
1 31 25.10.2017
C.R.M. No.9405 of 2017 p.d.
Re: An application for bail under Section 439 Cr.P.C. filed on 18.9.2017 in connection with Ratua Police Station Case No.254/2016 dated 8.8.2016 under Sections 302/120(B)/34 of Indian Penal Code.
-And -
In re:- Rubina Bibi .... Petitioner. Ms. Minoti Gomes ... For the petitioner.
Mr. Neguive Ahmed, Ms. Zareen N. Khan .... For the State.
On the prayer made on behalf of the petitioner, this application for bail stands dismissed being not pressed.
(Debasish Kar Gupta, J.) (Arindam Sinha, J. )