Section 45 in The Orissa Ayurvedic Medicine Rules, 1960
45.
A statement showing the following particulars shall be prepared every year by the Registrar, namely :(1)the total number of persons entered in the register and published under Section 34 and number of persons in the list;(2)the number of persons added by registration and enlistment during the year;(3)the number of persons restored to the register and list;(4)the number of persons removed from the register and the list stating the section under which the name has been removed;(5)the number of person removed by death ; and(6)a copy of such statement shall be sent to Government.
