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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Telangana - Subsection

Section 2(8) in Jawaharlal Nehru Architecture and Fine Arts University Act, 2008

(8)"Director" means the Head of research and development, the Head of a center or school of advanced study or the Head of a distinct administrative unit, as may be prescribed by the University;