Allahabad High Court
Yogesh Kumar Tripathi vs U.O.I.Thru.Ministry Of Corporate ... on 1 October, 2019
Bench: Ajai Lamba, Rakesh Srivastava
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 2 Case :- MISC. BENCH No. - 27689 of 2019 Petitioner :- Yogesh Kumar Tripathi Respondent :- U.O.I.Thru.Ministry Of Corporate Affairs New Delhi & Ors. Counsel for Petitioner :- Rahul Kapoor Counsel for Respondent :- A.S.G. Hon'ble Ajai Lamba,J.
Hon'ble Rakesh Srivastava,J.
(ORAL)
1. Yogesh Kumar Tripathi has preferred this petition for issuance of a writ in the nature of certiorari quashing list of disqualified directors, placed on record as Annexure - 1.
2. We have heard learned counsel for the petitioner and Shri S.B. Pandey, learned Assistant Solicitor General of India assisted by Shri Varun Pandey, Advocate appearing for Union of India.
3. Document Annexure - 1 although would be relevant for reference, however has not been appended in its complete form.
4. The petition is dismissed as withdrawn with liberty to file afresh.
Order Date :- 1.10.2019 nishant/-