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Delhi High Court - Orders

Mep Chennai Bypass Toll Road Pvt Ltd vs National Highways Authority Of India & ... on 11 July, 2025

Author: Jyoti Singh

Bench: Jyoti Singh

                          $~66, 67 and 69
                          *     IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +         O.M.P. (COMM) 56/2025, I.A. 2728/2025 & I.A. 2731/2025
                                    MEP CHENNAI BYPASS TOLL ROAD PVT LTD. .....Petitioner
                                                 Through: Mr. Tapesh K. Singh, Senior
                                                 Advocate with Mr. Sukant Vikram and Ms.
                                                 Snigdha Singh, Advocates.

                                                                  versus

                                    NATIONAL HIGHWAYS AUTHORITY OF INDIA
                                    & ANR.                                    .....Respondents
                                                 Through: Mr. Sudhir Nandrajog, Senior
                                                 Advocate with Mr. Ashish Rana and Mr. Anurag
                                                 Kumar Singh, Advocates for NHAI.
                          67
                          +         O.M.P. (COMM) 57/2025, I.A. 2732/2025 & I.A. 2735/2025
                                    MEP CHENNAI BYPASS TOLL ROAD PVT LTD .....Petitioner
                                                 Through: Mr. Tapesh K. Singh, Senior
                                                 Advocate with Mr. Sukant Vikram and Ms.
                                                 Snigdha Singh, Advocates.

                                                                  versus

                                    NATIONAL HIGHWAYS AUTHORITY OF INDIA
                                    & ANR.                                    .....Respondents
                                                 Through: Mr. Sudhir Nandrajog, Senior
                                                 Advocate with Mr. Ashish Rana and Mr. Anurag
                                                 Kumar Singh, Advocates for NHAI.
                          69
                          +         O.M.P. (COMM) 202/2025, I.A. 13217/2025, I.A. 13219/2025
                                    & I.A. 13218/2025
                                    NATIONAL HIGHWAY AUTHORITY OF INDIA .....Petitioner
                                                      Through: Mr. Sudhir Nandrajog, Senior
                                                      Advocate with Mr. Ashish Rana and Mr. Anurag
                                                      Kumar Singh, Advocates for NHAI.
                          O.M.P. (COMM) 56/2025 and connected matters                                                      Page 1 of 2




This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 14/07/2025 at 22:36:37
                                                                   versus

                                    MEP CHENNAI BYPASS TOLL ROAD PVT. LTD.
                                    & ANR.                                 .....Respondents
                                                 Through: Mr. Tapesh K. Singh, Senior
                                                 Advocate with Mr. Sukant Vikram and Ms.
                                                 Snigdha Singh, Advocates.


                                    CORAM:
                                    HON'BLE MS. JUSTICE JYOTI SINGH
                                                                  ORDER
                          %                                       11.07.2025
                                    List on 13.08.2025.



                                                                                                                    JYOTI SINGH, J
                          JULY 11, 2025/YA




                          O.M.P. (COMM) 56/2025 and connected matters                                                      Page 2 of 2




This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 14/07/2025 at 22:36:37