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Bombay High Court

Sanjay Shirke vs Vishal A. Jambhle And 4 Ors on 21 November, 2022

Bench: G.S. Patel, Sharmila U. Deshmukh

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     ORDINARY ORIGINAL CIVIL JURISDICTION

       WRIT PETITION LODGING NO. 33717 OF 2022

 Sanjay Shirke                                             ....PETITIONER
             V/S
 Vishal A. Jambhle And 4 Ors                             ....RESPONDENT

Mrs INDRAYANI MANDAR KOPARKAR for Petitioner Mr Akshay Shinde for MMRDA Mr M A Sayyed, AGP for State / Respondent CORAM : HON'BLE SHRI JUSTICE G.S. PATEL & HON'BLE JUSTICE SHARMILA U. DESHMUKH, JJ DATE : 21st November, 2022 P.C. :

At the request of learned counsel for the Respondent / MMRDA, stand over to 24-11-2022.
Ad-interim /interim relief, if any, to continue till next date.
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