Bombay High Court
Sanjay Shirke vs Vishal A. Jambhle And 4 Ors on 21 November, 2022
Bench: G.S. Patel, Sharmila U. Deshmukh
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
WRIT PETITION LODGING NO. 33717 OF 2022
Sanjay Shirke ....PETITIONER
V/S
Vishal A. Jambhle And 4 Ors ....RESPONDENT
Mrs INDRAYANI MANDAR KOPARKAR for Petitioner Mr Akshay Shinde for MMRDA Mr M A Sayyed, AGP for State / Respondent CORAM : HON'BLE SHRI JUSTICE G.S. PATEL & HON'BLE JUSTICE SHARMILA U. DESHMUKH, JJ DATE : 21st November, 2022 P.C. :
At the request of learned counsel for the Respondent / MMRDA, stand over to 24-11-2022.
Ad-interim /interim relief, if any, to continue till next date.
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