Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6] [Entire Act] State of Gujarat - Subsection Section 6(2) in The Gujarat Emergency Medical Services Act, 2007 (2)On the constitution of the Authority, there shall be called the first meeting thereof for election of its Chairperson on such day as the Director may specify.
