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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Gujarat - Subsection

Section 4(4) in Gujarat Electricity Regulatory Commission (Licensee's Power to Recover Expenditure incurred in providing supply and other Miscellaneous Charges) Regulations, 2005

4.2
(i)In cases of applications where there is a need to erect new electrical plant such as distribution transformer (DTR) along with switch-gear etc., for extending supply to the applicant for Low Tension connection, the licensee shall estimate the cost of electrical plant as follows:
Cost of the works of erection of DTR including switchgear(in Rupees) = PRated capacity of DTR in KVA = QCost per KVA (in Rupees) = P/QContracted load in KVA of the applicant = KAmount payable by applicant towards electrical plant (in Rupees)= K*(P/Q)In cases of applications when the capacity of existing electrical plant (such as DTR and switchgear etc.) is require to be augmented, the differential cost of existing and new such electrical plant will form the basis of calculation of pro-rata charges.In all cases the estimate of the cost of electrical plant shall be based on the latest cost data as published by the Distribution licensee.