Bombay High Court
Anand Rasangam Tevar vs State Of Maharashtra on 1 December, 2022
Author: M. S. Karnik
Bench: M. S. Karnik
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CRIMINAL JURISDICTION
CRIMINAL BAIL APPLN. NO. 2964 OF 2022
Anand Rasangam Tevar ....APPLICANT
V/S
State Of Maharashtra ....RESPONDENT
CORAM : HON'BLE SHRI JUSTICE M. S. KARNIK J DATE : 1st December, 2022 P.C. :
Balance Daily Board cannot be taken up today on account of paucity of time. Stand over to 22/12/2022 . Ad-interim relief or interim relief, if any, granted earlier will continue to operate till next date.
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