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[Cites 0, Cited by 0] [Section 41] [Entire Act]

NCT Delhi - Subsection

Section 41(3) in The Delhi Narcotic Drugs Rules, 1985

(3)The opium received in accordance with the provisions of sub-rule (1) of Rule 40, shall be sold to the addicts from the Depots established by the Excise Commissioner for this purpose and at such price as may be fixed by him from time to time.