Delhi High Court - Orders
Societe Generale vs Daewoo Motors India Ltd on 19 October, 2023
Author: Prathiba M. Singh
Bench: Prathiba M. Singh
$~C3
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CO.PET. 66/2003 & CO.APPL. 142/2019, 770/2023, 771/2023,
772/2023, 773/2023
SOCIETE GENERALE ..... Petitioner
Through:
versus
DAEWOO MOTORS INDIA LTD. ..... Respondent
Through: Mr. Ajay Kumar Bhatnagar
Advocate for Applicants in C. Appl.
No. 770,771 & 772/2023 (M:
9811521918).
Mr. Abhishek Sharma, Ms. Kritya
Sinha and Mr. Pranshul
Kulshreshtha, Advocates for R-5
(M: 8373972765).
Mr. Deepak Singh Sinsinwar & Mr.
Vijay Awana, Advocates along with
the Applicant in Daewoo Motors
Employees Union (M: 9818566612).
Ms. Ruchi Sindhwani Sr. Standing
Counsel with Ms. Megha Bharara,
Adv. (M:98l1533510).
CORAM:
JUSTICE PRATHIBA M. SINGH
ORDER
% 19.10.2023
1. This hearing has been done through hybrid mode.
2. List on 9th November, 2023.
PRATHIBA M. SINGH, J.
OCTOBER 19, 2023 mr This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 20/10/2023 at 23:49:01