Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4] [Entire Act] State of Goa - Subsection Section 4(vii) in The Goa Oil Palm (Regulation of Production and Processing) Act, 1998 (vii)Recommend to the local bodies, Public Works Department and other Government agencies for providing necessary facilities for the factory;
