Delhi High Court - Orders
Naya Samaj Parents Association Through ... vs Apeejay School Sheikh Sarai And Anr on 25 April, 2022
Author: Rekha Palli
Bench: Rekha Palli
$~47
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 12305/2019 & CM APPL. 50282/2019 -Int. dir.
NAYA SAMAJ PARENTS ASSOCIATION THROUGH ITS
PRESIDENT
..... Petitioner
Through: Mr. Khagesh B. Jha and Ms. Shikha
Sharma Bagga, Advs.
versus
APEEJAY SCHOOL SHEIKH SARAI AND ANR.
..... Respondents
Through: Ms. Yashmeet Kaur, Adv.for R1
Mr. Santosh Kr. Tripathi, SC. Civil,
GNCTD with Mr. Aditya Jadav, Adv.
CORAM:
HON'BLE MS. JUSTICE REKHA PALLI
ORDER
% 25.04.2022 At joint request, list on 16.08.2022.
REKHA PALLI, J APRIL 25, 2022 acm Signature Not Verified Digitally Signed By:GARIMA MADAN Signing Date:26.04.2022 15:06:19