Gujarat High Court
Kanubhai Bhagwanbhai Nayak vs State Of Gujarat - Opponent(S) on 20 December, 2011
Author: D.H.Waghela
Bench: D.H.Waghela
CR.A/1512/2011 1/1 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
CRIMINAL APPEAL No. 1512 of 2011
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KANUBHAI BHAGWANBHAI NAYAK - Appellant(s)
Versus
STATE OF GUJARAT - Opponent(s)
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Appearance :
MR SHAKEEL A QURESHI for Appellant(s) : 1,
MR RC KODEKAR APP for Opponent(s) : 1,
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CORAM : HONOURABLE MR.JUSTICE D.H.WAGHELA
and
HONOURABLE MR.JUSTICE N.V. ANJARIA
Date : 20/12/2011
ORAL ORDER
(Per : HONOURABLE MR.JUSTICE D.H.WAGHELA) Admit. Learned A.P.P. waives service.
(D.H. WAGHELA, J.) (N.V. ANJARIA, J.) [sn devu] pps HC-NIC Page 1 of 1 Created On Tue Apr 26 02:14:26 IST 2016