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[Cites 0, Cited by 0] [Section 9(8)] [Section 9] [Entire Act]

Union of India - Subsection

Section 9(8)(a) in The National Small Savings Fund (Custody and Investment) Rules, 2001

(a)In case of the State Government securities, on receipt of this advice from Reserve Bank of India, the Chief Controller of Accounts shall debit in his books "8675 - Deposits with Reserve Bank by crediting 8008 - Income and Expenditure of National Small Savings Fund."