Madhya Pradesh High Court
M/S Kesar Ispat Limited Through ... vs Madhya Pradesh Pachim Kshetra Vidyut ... on 12 July, 2022
Author: Vijay Kumar Shukla
Bench: Vijay Kumar Shukla
1
IN THE HIGH COURT OF MADHYA PRADESH
AT INDORE
WP No. 9855 of 2022
(M/S KESAR ISPAT LIMITED THROUGH DIRECTOR SHRI SAURABH JAIN Vs MADHYA PRADESH PACHIM
KSHETRA VIDYUT VITARAN COMPANY LTD. AND OTHERS)
Dated : 12-07-2022
Shri Dheeraj Singh Panwar, counsel for the Petitioner .
Ms. Antra Chaturvedi, Adv. on behalf of Shri Anshuman Shrivastava,
counsel for Respondent again prays for and is granted two weeks time to file
Vakalatnama and reply.
List thereafter.
(VIJAY KUMAR SHUKLA) JUDGE MK Signature Not Verified VerifiedDigitally Digitally signed by SAN MUKTA CHANDRASHEKHA R KOUSHAL Date: 2022.07.12 17:43:53 IST