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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Chattisgarh - Subsection

Section 3(3) in The Chhattisgarh, Micro and Small Enterprises Facilitation Council Rules, 2006

(3)A member may resign his/her office by giving one month notice in writing thereof to the Chairperson of the Council and shall thereupon cease to be a member of the Council.