Allahabad High Court
M/S Genus Paper Mill Ltd vs Smt. Vimla And Another on 20 September, 2023
Author: Saral Srivastava
Bench: Saral Srivastava
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Neutral Citation No. - 2023:AHC:181667 Court No. - 2 Case :- FIRST APPEAL FROM ORDER No. - 1357 of 2009 Appellant :- M/S Genus Paper Mill Ltd Respondent :- Smt. Vimla And Another Counsel for Appellant :- Vivek Saran Counsel for Respondent :- R.K. Yadav,Dharmendra Srivastava Hon'ble Saral Srivastava,J.
List has been revised.
Learned counsel for the appellant is not present.
The appeal is dismissed for want of prosecution.
Interim order, if any, stands vacated.
Order Date :- 20.9.2023 R.S. Tiwari