Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Punjab - Section

Section 2 in The Punjab Economiser Rules, 1958

2. Definitions.

- In these rules, unless the context otherwise requires, -"Act" means the Indian Boilers Act, 1923 (5 of 1923);"Regulations" means the Indian Boiler Regulations, 1950, made by the Central Boilers Board under section 28 of the Act;
(c)"Section" means a section of the Act;
(d)"The State" means the State of Punjab.