Calcutta High Court (Appellete Side)
M/S. Dhanbad Fuels Ltd vs Union Of India & Anr on 31 December, 2020
Author: Amrita Sinha
Bench: Amrita Sinha
31.12.2020 Item No. 4 Crt. 07 K.B/b.r C.O. 1678 of 2020 M/s. Dhanbad Fuels Ltd.
-vs-
Union of India & Anr.
Mr. Pradip Kumar Tarafder Mr. Sambuddha Dutta Mr. Sourav Sengupta ....... For the petitioner.
On the prayer of the petitioner, list the matter on 4th January, 2021 at the top of the list.
(Amrita Sinha, J.)