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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Odisha - Subsection

Section 10(4) in The Orissa Ayurvedic Medicine Rules, 1960

(4)The Returning Officer on receipt of the report of the Secretary to the Assembly shall declare the members so elected as duly elected member or members of the Council under Section 3 (2) (iii) and shall intimate their names to the Government for notification in the Gazette under Section 8.