Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 15(1)] [Section 15] [Entire Act]

State of Gujarat - Subsection

Section 15(1)(a) in The Gujarat Emergency Medical Services Act, 2007

(a)A token provision of Rs. 15 lakh is made in the non plan budget of medical services in the year 2005-06.