Calcutta High Court
Pioneer Property Management Ltd vs Amazon Sellers Services Private ... on 16 January, 2020
Author: Moushumi Bhattacharya
Bench: Moushumi Bhattacharya
ODC-1
ORDER SHEET
CS 2 of 2016
IN THE HIGH COURT AT CALCUTTA
Ordinary Original Civil Jurisdiction
ORIGINAL SIDE
PIONEER PROPERTY MANAGEMENT LTD.
Versus
AMAZON SELLERS SERVICES PRIVATE LIMITED & ANR.
BEFORE:
The Hon'ble JUSTICE MOUSHUMI BHATTACHARYA
Date : 16th January, 2020.
Appearance:
Mrs. Suparna Mukherjee, Adv. Mr. Sankarsan Sarkar, Adv.
Mr. Ratul Das, Adv.
Mr. Abhijit Sarkar, Adv.
Mrs. Debarati Das, Adv.
....for the plaintiff Mr. Moloy Kr. Ghosh, Sr. Adv.
Mr. Anuj Singh, Adv.
Mr. Avishek Das, Adv.
....for defendant no.1 Ms. Sonal Shah, Adv.
Mr. K. Shah, Adv.
....for defendant no.2 The Court: The cross-examination of defendant no.1's witness is concluded.
Considering the submission made by learned Counsel appearing for the defendant no.2 that the proposed witness who is based in Delhi has work commitments until 28th January, 2020, list this matter on 3rd February, 2020 for examination-in-chief of the defendant no.2's witness.
(MOUSHUMI BHATTACHARYA, J.) R.Bhar