Punjab-Haryana High Court
The State Of Punjab vs Dalip Singh And Others on 11 February, 2009
Author: Rakesh Kumar Jain
Bench: Rakesh Kumar Jain
IN THE HIGH COURT OF PUNJAB & HARYANA AT
CHANDIGARH
R.F.A. No.2661 of 1992
Date of decision:11.02.2009
The State of Punjab ....Appellant
versus
Dalip Singh and others ....Respondents
CORAM: HON'BLE MR. JUSTICE RAKESH KUMAR JAIN.
Present: Mr.N.S.Pawar, Additional Advocate General, Punjab.
Mr. C.B. Goel, Advocate for the respondents.
RAKESH KUMAR JAIN,J.
For orders, see R.F.A.No.1005 of 1991 titled as Dalip Singh versus The State of Punjab, of even date.
(RAKESH KUMAR JAIN) JUDGE 11.02.2009 sanjeev